Bombay High Court
Shree Nagani Silk Mills Pvt. Ltd vs L.D. Textile Industries Ltd. And Ors on 24 August, 2018
Author: A.S. Gadkari
Bench: A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 767 OF 2005
Nagani Silk Mills Pvt. Ltd. ....Petitioner
V/S
I.d. Textile Industries Ltd. And Ors. ....Respondent
WITH CR. WRIT PETITION NO. 769 OF 2005 Shree Nagani Silk Mills Pvt. Ltd. ....Petitioner V/S I.d. Industries Ltd. And Ors. ....Respondent WITH CR. WRIT PETITION NO. 770 OF 2005 Shree Nagani Silk Mills Pvt. Ltd. ....Petitioner V/S I.d. Textile Industries Ltd. And Ors. ....Respondent WITH CR. WRIT PETITION NO. 777 OF 2005 Shree Nagani Silk Mills Pvt. Ltd. ....Petitioner V/S L.d. Textile Industries Ltd. And Ors ....Respondent WITH CR. WRIT PETITION NO. 779 OF 2005 Shree Nagani Silk Mills Pvt. Ltd. ....Petitioner V/S Page 1/2 ::: Uploaded on - 24/08/2018 ::: Downloaded on - 31/08/2018 23:14:34 ::: L.d. Textile Industries Ltd. And Ors. ....Respondent WITH CR. WRIT PETITION NO. 776 OF 2005 Shree Nagani Silk Mills Pvt. Ltd. ....Petitioner V/S L.d. Textile Indsutries Ltd. And Ors. ....Respondent WITH CR. WRIT PETITION NO. 768 OF 2005 Shree Nagani Silk Mills Pvt Ltd. ....Petitioner V/S I.d. Textile Industries Ltd. And Ors. ....Respondent Shri. Anilkumar Patil For Petitioner Adv. Anurag Ghag i/b A. S. Khan And Asso. For Respondent No. 2 Adv. Arfan Sait APP for State CORAM : A.S. GADKARI, J DATE : 24th August, 2018 P.C. :
At the request of learned advocate for the respondent no 2, Stand over to 12/09/2018.
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