Bombay High Court
Aquino Avith Martis vs The State Of Maharashtra on 31 October, 2018
Bench: S.S. Shinde, A.S. Gadkari
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. APPEAL NO. 634 OF 2012
Aquino Avith Martis ....Appellant
V/S
The State Of Maharashtra ....Respondent
WITH CR. APPLICATION IN APPEAL NO. 1470 OF 2016 In CR. APPEAL 634 OF 2012 Aquino Avith Martis ....Appellant V/S The State Of Maharashtra ....Respondent Adv.Aksuata B.Desai h/for Shri Nitin Sejpal And Pooja Bhojne For Appellant Mr.J.P.Yagnik,App for the State., Shri .P.S.Hingorani Adv.For father of deceased.
CORAM : S.S. SHINDE &
A.S. GADKARI, JJ
DATE : 31st October, 2018
P.C. :
At the request of learned advocate for the Appellant / applicant , Stand over to 17/12/2018.
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