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Bombay High Court

Aquino Avith Martis vs The State Of Maharashtra on 31 October, 2018

Bench: S.S. Shinde, A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                    CR. APPEAL NO. 634 OF 2012

 Aquino Avith Martis                                            ....Appellant
             V/S
 The State Of Maharashtra                                    ....Respondent

WITH CR. APPLICATION IN APPEAL NO. 1470 OF 2016 In CR. APPEAL 634 OF 2012 Aquino Avith Martis ....Appellant V/S The State Of Maharashtra ....Respondent Adv.Aksuata B.Desai h/for Shri Nitin Sejpal And Pooja Bhojne For Appellant Mr.J.P.Yagnik,App for the State., Shri .P.S.Hingorani Adv.For father of deceased.

        CORAM :                S.S. SHINDE &
                               A.S. GADKARI, JJ
      DATE :                   31st October, 2018
 P.C. :

At the request of learned advocate for the Appellant / applicant , Stand over to 17/12/2018.

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