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[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Gujarat - Subsection

Section 35(2)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)the plan of the mineral concession area showing the nature and extent of the mineral body, spot or spots where the mining operations are proposed to be based on the prospecting data provided by the Government or gathered by the bidder or any other person;