Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 304 in Punjab Jail Manual, 1996 304. Custody of uniform when an officer goes on leave. - When an officer goes on leave, he shall make his own arrangements for the custody of his uniform during his absence.
