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[Cites 0, Cited by 0] [Section 101(21)] [Section 101] [Entire Act]

State of Andhra Pradesh - Subsection

Section 101(21)(e) in Andhra Pradesh Fire Prevention And Safety Measures For High-Rise Hospital Buildings Rules, 2011

(e)Building Evacuation Supervisor:- The Owner/Occupier shall appoint a Building Evacuation Supervisor for conducting and documenting results of periodical Fire Drills for compliance of timed egress provisions in the NBC.