Madhya Pradesh High Court
Hari Narayan Sharma vs The State Of Madhya Pradesh on 14 September, 2019
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 WP-7712-2017 The High Court Of Madhya Pradesh National Lok Adalat WP-7712-2017 (HARI NARAYAN SHARMA Vs THE STATE OF MADHYA PRADESH) 2 Jabalpur, Dated : 14-09-2019 List the matter before regular Bench.
(SUBODH ABHYANKAR) (SHREYASH PANDIT )
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Date: 17/09/2019 16:25:46