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[Cites 0, Cited by 0] [Section 46(2)] [Section 46] [Entire Act]

Union of India - Subsection

Section 46(2)(a) in The Life Insurance Corporation of India (Employees) Pension Rules, 1995

(a)the expression `serious crime' includes a crime involving an offence under the Official Secrets Act, 1923 (19 of 1923);