Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 26 in GUJARAT CARRIAGE OF GOODS TAXATION ACT, 1962 26. Delegation :- The State Government may delegate to any officer all or any of the Powers conferred on the Taxation Officer by or under this Act.
