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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(23) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(23)"Land Board" means the [Tamil Nadu Land Board] [Substituted for 'Madras Land Board' by paragraph 3(1)(b), of and the Scheduled to, the Tamil Nadu Adaptation of Laws order, 1970 which was deemed to have come into force on the 14th January 1969.] constituted under section 24;