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Lok Sabha Debates

Introduction Of The Indian Diaspora And Education Infrastructure (Brain Drain ... on 3 August, 2018

Sixteenth Loksabha an> Title: Introduction of the Indian Diaspora and Education Infrastructure (Brain Drain Cess) Bill, 2017.

SHRI RABINDRA KUMAR JENA (BALASORE): Sir, I beg to move for leave to introduce a Bill to provide for the imposition of a temporary cess to be levied on the foreign country income tax payments of ordinarily non-resident Indian citizens, the procedure for dealing with collection of such cess and to provide for the establishment of a Scholarship and Research Fund subject to serve obligation and for matters connected therewith or incidental thereto.

HON. DEPUTY-SPEAKER: The question is:

“That leave be granted to introduce a Bill to provide for the imposition of a temporary cess to be levied on the foreign country income tax payments of ordinarily non-resident Indian citizens, the procedure for dealing with collection of such cess and to provide for the establishment of a Scholarship and Research Fund subject to serve obligation and for matters connected therewith or incidental thereto.” SHRI RABINDRA KUMAR JENA : Sir, I introduce** the Bill.