Bombay High Court
Jaisingpur Nagar Parishad Jaisingpur, ... vs Smt. Jayshree Subhash Kamble And Anr on 28 January, 2019
Author: A. K. Menon
Bench: A. K. Menon
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 14705 OF 2018
Micro Economic Environment Solution Pvt. Ltd. ....Petitioner
V/S
Smt. Mangal Bhupal Khandekar And Anr ....Respondent
WITH WRIT PETITION NO. 10776 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10782 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Subhash Vishnu Kamble ....Respondent WITH WRIT PETITION NO. 11535 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Babaso Vinayak Sasane And Anr. ....Respondent WITH WRIT PETITION NO. 11005 OF 2017 Page 1/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Shashikant Aanapaa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11006 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Raju Shreepati Waghvekar And Anr. ....Respondent WITH WRIT PETITION NO. 11007 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Sharnapaa Koli And Anr. ....Respondent WITH WRIT PETITION NO. 11008 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Shreerang Shreepati Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11009 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Page 2/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Smt. Jayshree Bhagwan Kurane And Anr. ....Respondent WITH WRIT PETITION NO. 11010 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Rajendra Gulab Savant And Anr. ....Respondent WITH WRIT PETITION NO. 11011 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Vishwanath Vasant Kurne And Anr. ....Respondent WITH WRIT PETITION NO. 11012 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Lata Raju Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11013 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sachin Sambhaji Kamble And Anr. ....Respondent WITH Page 3/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: WRIT PETITION NO. 11014 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Neelam Rajkumar Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11015 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Maruti Basapaa Aavale And Anr. ....Respondent WITH WRIT PETITION NO. 11016 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Manisha Nivrutti Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11017 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Parvati Devappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11018 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through Page 4/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Its Chief Officer V/S Shri. Krushna Bhupal Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11024 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Usha Babaso Sasne And Anr. ....Respondent WITH WRIT PETITION NO. 10785 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shri. Jalandar Narsingh Rajput And Anr. ....Respondent WITH WRIT PETITION NO. 10788 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Shrimati Vatsala Ashok Gadgade And Anr. ....Respondent WITH WRIT PETITION NO. 10790 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Kamal Dilip Kamble And Anr. ....Respondent ....Petitioner Page 5/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: WITH WRIT PETITION NO. 11502 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Malan Prakash Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 11509 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Shrirang Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11499 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Ashok Shivaji Vethare And Anr. ....Respondent WITH WRIT PETITION NO. 11504 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Dinkar Sitaram Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 9506 OF 2017 Page 6/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Satyawan Dharma Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10784 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Meena Maruti Aavle And Anr. ....Respondent WITH WRIT PETITION NO. 10957 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Shobha Mayappa Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10958 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Gautam Shyamrao Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10959 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Page 7/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Shri. Vijay Yashwant Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10960 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Laxmi Rajaram Chavan And Anr. ....Respondent WITH WRIT PETITION NO. 10961 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Jyoti Satish Povale And Anr. ....Respondent WITH WRIT PETITION NO. 10962 OF 2017 Jaisingpur Nagar Parishad , Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Sarjerao Bapu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10963 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Santosh Mahavir Kamble And Anr. ....Respondent WITH Page 8/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: WRIT PETITION NO. 10964 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Shri. Siddharth Dadu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10965 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Smt. Ranjana Netaji Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 10966 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Manoj Chandramani Kdale And Anr. ....Respondent WITH WRIT PETITION NO. 11505 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Jayshree Subhash Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11506 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through Page 9/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Its Chief Officer V/S Smt. Sama Ramesh Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11507 OF 2017 Jaisingpur Nagar Parishad, Jaisingpur Through ....Petitioner Its Chief Officer V/S Smt. Mangal Bhupal Khandekar And Anr. ....Respondent WITH WRIT PETITION NO. 11513 OF 2017 Jaisingpur Nagar Parishad Jaisingpur , Through ....Petitioner Its Chief Officer V/S Smt. Babytai Bhaskar Shikhare And Anr. ....Respondent WITH WRIT PETITION NO. 11514 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Sunita Nandu Kamble And Anr. ....Respondent WITH WRIT PETITION NO. 11525 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Gangubai Shivaji Kamble And Anr. ....Respondent ....Petitioner Page 10/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: WITH WRIT PETITION NO. 11533 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Ujwala Sunil Tiwade And Anr. ....Respondent WITH WRIT PETITION NO. 11536 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Maya Raju Waghvekar And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23293 OF 2017 Jaisingpur Nagar Parishad Jaisingpur, Through ....Petitioner Its Chief Officer V/S Smt. Banoo Sunil Mehtar (beg) And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 23447 OF 2017 Jaisinghpur Nagar Parishad Jaisinghpur Through ....Petitioner Its Chief Officer V/S Shri. Sandeep Dayanand Kamble And Anr. ....Respondent WITH WRIT PETITION STAMP NO. 14277 OF 2018 Page 11/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: Micro Economic Environment Solutions Pvt. ....Petitioner Ltd. Through Yashwant Gaikwad V/S Smt. Manisha Nivrutti Kamble And Anr ....Respondent WITH WRIT PETITION NO. 1120 OF 2019 Micro Economic Environment Solutions Pvt.ltd ....Petitioner Through Its Authorized Signatory V/S Sou.vimal Balaso Powale And Anr ....Respondent Mr.Manoj.A.Patil for Petitioner in WP Nos.14705/18,1120/19 & st.14277/18 Mr.K.S.Bapat for Petitioner in WP Nos.9506/17,10776/17,10782/17,10784/17,10785/17,10788/17, 10790/17,10957/17,10958/17,10959/17,10960/17,10961/17,109 62/17,10963/17,10964/17,10965/17,10966/17,11005/17,11006/ 17,11007/17,11008/17,11009/17,11010/17,11011/17,11012/17, 11013/17,11014/17,11015/17,11016/17,11017/17,11018/17,110 24/17,11499/17,11502/17,11504/17,11505/17,11506/17,11507/ 17,11509/17,11513/17,11514/17,11525/17,11533/17,11535/17, 11536/17,st.23293/17& st.23447/17 Mr.Sandeep Mahadik i/b S.S.Mutalik for Respondent in WP Nos.9506/17,10776/17,10782/17,10784/17,10785/17,10788/17, 10790/17,10957/17,10958/17,10959/17,10960/17,10961/17,109 62/17,10963/17,10964/17,10965/17,10966/17,11005/17,11006/ 17,11007/17,11008/17,11009/17,11010/17,11011/17,11012/17, 11013/17,11014/17,11015/17,11016/17,11017/17,11018/17,110 24/17,11499/17,11502/17,11504/17,11505/17,11506/17,11507/ 17,11509/17,11513/17,11514/17,11525/17,11533/17,11535/17, 11536/17,st.23293/17 & st.23447/17 CORAM : A. K. MENON, J Page 12/13 ::: Uploaded on - 28/01/2019 ::: Downloaded on - 30/01/2019 00:58:28 ::: DATE : 28th January, 2019 P.C. :
At the request of learned advocate for the respondent, Stand over to 06/02/2019.
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