Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 6]

Punjab-Haryana High Court

Punjab Small Industries & Export ... vs Balbir Singh And Others on 8 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                       R.F.A. NO. 5471 OF 2001(O &M)
                                          ( L.A.C. NO. 59 OF 1998)




Punjab Small Industries & Export Corporation Ltd.

                                                  ...............Appellant


                    Versus

Balbir Singh and others
                                                  ................Respondents



CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL

Present: Mr. Indresh Goel, Advocate for PSIEC.

           Ms. J. J. Kaur, Advocate for the landowner

           Mr. Yatinder Sharma, Deputy Advocate General, Punjab.



RAJESH BINDAL, J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2474 of 2000, titled as Punjab Small Industries & Export Corporation Ltd. Versus Jagjit Singh and others.

(RAJESH BINDAL) JUDGE 8.4.2011 A.Gupta