Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] Andaman and Nicobar Islands - Subsection Section 2(48) in The Andaman and Nicobar Islands Excise Regulation, 2012 (48)''retail sale" means sale in quantities not exceeding the limits of sale by retail for any consideration or not;
