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State of Assam - Section

Section 83 in The Bengal Public Demands Recovery Act, 1913

83. Communication of satisfaction to other persons. - When a copy of a certificate has been sent to another officer under Section 12, sub-section (1), or when a certificate has been signed upon a requisition, any satisfaction of the certificate, whether in while or in part, shall be certified to such officer, or to the sender of such requisition as the case may be.