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State of Bihar - Section

Section 45 in The Bihar Private Forest Act, 1947

45. System of annual coupes.

(1)When the Forest Officer has ordered the grouping of private protected forests under Section 44, he may direct that the rights of right-holder in a private protected forest shall be exercised in such portion of such group as he may order.
(2)In passing orders under sub-section (1) the Forest Officer shall have regard to the convenience of the right-holders so far as that is possible without prejudicing the efficient administration and conservation of the private protected forest.