Patna High Court - Orders
Devi Dayal Vaidya And Ors vs Mostt.Tillia And Ors on 25 November, 2013
Author: V. Nath
Bench: V. Nath
Patna High Court FA No.178 of 1983 (24) dt.25-11-2013
IN THE HIGH COURT OF JUDICATURE AT PATNA
First Appeal No.178 of 1983
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Devi Dayal Vaidya And Ors
.... .... Appellant/s
Versus
Mostt.Tillia And Ors
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Chandra Shekhar Pd Singh
Mr. Hari Nandan Singh
Mr. A.K.Roy
For the Respondent/s : Mr. S.B.P. Sinha 2
Mr. Hari Ji Upadhyay
Mr. Om Prakash Upadhyay
Mr. G.N. Singh
Mr. B.P. Singh No.1
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CORAM: HONOURABLE MR. JUSTICE V. NATH
ORAL ORDER
24 25-11-2013No body has appeared on behalf of the appellants to press the Interlocutory application at Flag 'N'. The learned counsel for the respondents is present. It further transpires from the record that earlier on 1-11-2013 no body appeared on behalf of the appellants to press the said application.
As such, the said Interlocutory application at Flag 'N' is dismissed as not pressed.
B.Roy/- (V. Nath, J)