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Supreme Court - Daily Orders

Disortho S.A.S. vs Meril Life Sciences Pvt. Ltd. on 3 October, 2023

     ITEM NO.64                            REGISTRAR COURT. 2                SECTION PIL-W

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR SH. VIVEK SAXENA

     Petition(s) for Arbitration (Civil)                          No(s).    48/2023

     DISORTHO S.A.S.                                                                 Petitioner(s)

                                                           VERSUS

     MERIL LIFE SCIENCES PVT. LTD.                                                   Respondent(s)


     Date : 03-10-2023 This petition was called on for hearing today.


     For Petitioner(s)
                                            M/S. Mitter & Mitter Co., AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

In terms of Hon’ble Court’s Order dated 06.09.2023, Ld. Counsel for the petitioner shall file spare copies within a period of one week, as a last chance. Thereafter, notice be issued to the respondent and list again on 30.11.2023.

Failing which, process the matter for listing before the Hon’ble Judge-in-Chambers, for further directions.

VIVEK SAXENA Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2023.10.04 12:50:55 IST Reason: pm