Supreme Court - Daily Orders
Disortho S.A.S. vs Meril Life Sciences Pvt. Ltd. on 3 October, 2023
ITEM NO.64 REGISTRAR COURT. 2 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. VIVEK SAXENA
Petition(s) for Arbitration (Civil) No(s). 48/2023
DISORTHO S.A.S. Petitioner(s)
VERSUS
MERIL LIFE SCIENCES PVT. LTD. Respondent(s)
Date : 03-10-2023 This petition was called on for hearing today.
For Petitioner(s)
M/S. Mitter & Mitter Co., AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In terms of Hon’ble Court’s Order dated 06.09.2023, Ld. Counsel for the petitioner shall file spare copies within a period of one week, as a last chance. Thereafter, notice be issued to the respondent and list again on 30.11.2023.
Failing which, process the matter for listing before the Hon’ble Judge-in-Chambers, for further directions.
VIVEK SAXENA Signature Not Verified Registrar Digitally signed by PRIYANKA MALIK Date: 2023.10.04 12:50:55 IST Reason: pm