Supreme Court - Daily Orders
Income Tax Officer Ward 1 Khammam ... vs Andhra Bank Farmers Service Co Op ... on 31 October, 2025
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ITEM NO.8 REGISTRAR COURT. 2 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 34448/2025
INCOME TAX OFFICER WARD 1 KHAMMAM TELANGANA & ORS. Petitioner(s)
VERSUS
ANDHRA BANK FARMERS SERVICE CO OP SOCIETY LTD Respondent(s)
WITH
Diary No(s). 24394/2025 (XII-A)
Diary No(s). 26499/2025 (XII-A)
Diary No(s). 33294/2025 (XII-A)
Diary No(s). 35081/2025 (XII-A)
Diary No(s). 35145/2025 (XII-A)
Diary No(s). 35148/2025 (XII-A)
Diary No(s). 35580/2025 (XII-A)
Diary No(s). 35631/2025 (XII-A)
Diary No(s). 35649/2025 (XII-A)
Diary No(s). 35957/2025 (XII-A)
Diary No(s). 38174/2025 (XII-A)
Diary No(s). 35132/2025 (XII-A)
FOR
Diary No(s). 35566/2025 (XII-A)
Diary No(s). 38010/2025 (XII-A)
Diary No(s). 39156/2025 (XII-A)
Diary No(s). 39846/2025 (XII-A)
Date : 31-10-2025 This petition was called on for hearing today.
For Petitioner(s) :
Ms. Madhulika Upadhyay, AOR
Mrs. Snehlata Shantilal Surana, Adv.
Signature Not Verified
Mr. Raj Bahadur Yadav, AOR
Digitally signed by
Madhu Grover
Date: 2025.11.01
10:58:09 IST
Reason:
For Respondent(s) :
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UPON hearing the counsel the Court made the following
O R D E R
SLP(C) D.Nos. 34448,35132,35566 and 39156/2025 Service is complete on sole respondent but none has entered appearance.
Hence, the matters be processed for listing before the Hon'ble Court, under the rules.
SLP(C) D.Nos. 24394,26499,33294,35081,35145,35148,35580,35631, 35649,35957 and 38174/2025 One week’s time, is granted to the Ld. Counsel for the petitioner to file spare copies for issuance of notice.
If spare copies are filed within one week, Registry to issue notice to the respondent immediately and list again on 9.12.2025.
In case of default, process the matter for listing before the Hon’ble Judge-in-Chambers, for further directions.
SLP(C) D.Nos. 38010 and 39846/2025 Two weeks time, is granted to Ld. Counsel for the petitioner, to take fresh steps and file fresh particulars, to issue notice to the sole respondent.
List again on 9.12.2025.
MASHROOR ALAM KHAN Registrar MG