Bombay High Court
Fomento Resources Pvt. Ltd. , Through ... vs State Of Maharashtra, Through ... on 11 July, 2024
Author: K. R. Shriram
Bench: K. R. Shriram
TAUSEEF Tauseef 09-WP.1810.2018.doc
LAIQUEE
FAROOQUI
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
Digitally signed by
TAUSEEF LAIQUEE
FAROOQUI
CIVIL APPELLATE JURISDICTION
Date: 2024.07.16
10:22:20 +0530 WRIT PETITION NO.1810 OF 2018
Fomento Resources Pvt. Ltd.,
Through Its Director & Anr. ...Petitioners
Versus
State of Maharashtra,
Through Secretary & Ors. ...Respondents
__________ Mr. Zal Andhyarujina, Senior Advocate a/w. Adv. Revati Desai, Adv. Ayushi Anandpara, Adv. Shiraj Salelkar, Adv. Raksha Thakkar, Adv. Devanshi Sanghvi, Mr. Hamza Mir, Mr. Yashraj Deora and Adv. Seema Shirode i/b. M/s. Lexicon Law Partners for Petitioners. Ms. S. D. Vyas, Addl. G. P. a/w. Mr. M. M. Pabale for Respondent No.1. Mr. Ishwar Nankani i/b. M/s. Nankani & Associates for Respondent No.2.
Mr. Ashish Kamat, Senior Advocate a/w. Mr. Vishesh Malviya, Ms. Taniya D'souza and Mr. Raghav Dharmadhikari i/b. M/s. Rashmikant & Partners for Respondent No.3.
__________
CORAM : K. R. SHRIRAM,
JITENDRA JAIN, J.J.
DATED : 11th JULY 2024
P.C.
1. On 20th February 2018, time was given to file reply. Mr.
Andhyarujina states that Respondents wants two more week.
Therefore, Affidavit-in-reply to be filed and copy served by 26 th July 2024. Rejoinder, if any, be filed and copy served by 3rd August 2024.
2. Stand over to 8th August 2024.
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