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[Cites 0, Cited by 0] [Section 352S(6)] [Section 352S] [Entire Act]

Union of India - Subsection

Section 352S(6)(b) in The Merchant Shipping (Amendment) Act, 2002

(b)makes, while furnishing any information in compliance with a notice under this section, any statement which he knows to be false in a material particular, or recklessly makes any statement which is false in a material particular, shall be guilty of an offence punishable under this Act.