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[Cites 0, Cited by 0] [Section 230] [Entire Act]

Union of India - Subsection

Section 230(3) in The Dedicated Freight Corridor Railway General Rules, 2018

(3)The Controller or the Centralized Traffic Control Operator, on becoming aware of such defect or failure shall convey the same to the railway servant responsible for the maintenance of such asset and other concerned railway officials.