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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Madhya Pradesh - Subsection

Section 23(6) in The M.P. Jan Shiksha Adhiniyam, 2002

(6)All efforts will be made to mobilise resources for the implementation of Jan Shiksha Yojana, Zila Shiksha Yojana and Rajya Shiksha Yojana at each respective level. The progress of implementation of the Shiksha Yojana shall be monitored regularly at each level.