Section 88(2)(xiv) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 88(2)] [Section 88] [Entire Act]

Union of India - Subsection

Section 88(2)(xiv) in The Income Tax Act, 1961

(xiv)[ as subscription to any such deposit scheme of, ] [Inserted by Act 12 of 1990, Section 30 (w.e.f. 1.4.1991).][or as a contribution to any such pension fund set up by,] [ Inserted by Act 18 of 1992, Section 51 (w.e.f. 1.4.1993).][the National Housing Bank established under section 3 of the National Housing Bank Act, 1987 (53 of 1987) (hereafter in this section referred to as the National Housing Bank), as the Central Government may, by notification in the Official Gazette, specify in this behalf;] [Inserted by Act 12 of 1990, Section 30 (w.e.f. 1.4.1991).]

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Union of India - Subsection

Section 88(2)(xiv) in The Income Tax Act, 1961