(Suvendu Mukhopadhyay vs State Of West Bengal & Ors.) on 20 June, 2013

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Calcutta High Court (Appellete Side)

(Suvendu Mukhopadhyay vs State Of West Bengal & Ors.) on 20 June, 2013

Author: Dipankar Datta

Bench: Dipankar Datta

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20. 06. 2013 rrc W. P. No. 19330 (W) of 2000 (Suvendu Mukhopadhyay Vs. State of West Bengal & Ors.) None appears for the petitioner.

The writ petition stands dismissed for default.

( Dipankar Datta, J. )