Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Kerala - Section Section 43 in Kerala Cooperative Societies Act, 1969 43. Indirect partnership of Government in societies. - The Government may provide moneys to a society for the purchase of shares in other societies with limited liability.
