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State of Uttar Pradesh - Section

Section 16 in The U.P. Secondary Education Services Commission (Procedure and Conduct of Business) First Regulations, 1995

16. Secrecy of Commission proceedings and decisions

. - (1) All proceedings and decisions of the Commission shall, unless directed otherwise, be secret.
(2)Except the paper or information regarding quality points of candidates and panels of experts, any member may call for any file, paper or information from the office through the Secretary.