Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Gujarat - Subsection Section 2(36) in Gujarat Prohibition Act, 1949 (36)[ `State' means the [State of Gujarat] [This clause was substituted by Bombay 12 of 1969, Section 6(c).] including the space within the limits of the territorial waters appertaining to it;]
