Rajasthan High Court - Jaipur
Dr Sunita Morani vs State Medical And Healthors on 19 December, 2018
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writs No. 1451/2017
Dr Sunita Morani
----Petitioner
Versus
State Medical And Healthors
----Respondent
For Petitioner(s) : Mr. Ankit Sethi For Respondent(s) : Mr.B.L.Avasthi, AGC HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 19/12/2018 Early hearing application is allowed. List on 29th January, 2019.
(SANJEEV PRAKASH SHARMA),J Anu/36 Powered by TCPDF (www.tcpdf.org)