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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(1)(ttt) in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

(ttt)"Standing Committee for Transmission Planning" means a Committee constituted by the CEA to discuss, review and finalise the proposals for expansion or modification in the ISTS and associated intra-state systems;