Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(39) in The Bihar Prohibition And Excise Act, 2016

(39)"Indian made foreign liquor" means liquor manufactured in India by process of distillation or using alcohol obtained by distillation such as whiskey, brandy, rum,gin,vodka, liqueurs, beerand other low alcoholic beverages but does not include foreign liquor or country liquor ;