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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(1)(C) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(C)[ (i) One member from amongst such teachers of recognised institutions who are not the Heads of those Institutions to be nominated by the Vice-Chancellor by rotation in the manner specified in the Statutes; [This paragraph was inserted by Gujarat 7 of 1987., Section 10 (2).]