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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(2) in The Orissa Panchayat Samiti Election Rules, 1991

(2)On arrival of each voter at the polling station the Presiding Officer shall direct the Polling Officer to check up his name with reference to the working copy of the voter list furnished by the Election Officer and shall issue a ballot paper to the voter after a mark in indelible ink on the left forefinger below the nail is made by the Polling Officer.