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State of Bihar - Section
Section 625 in Civil Court Rules of the High Court of Judicature at Patna
625.
The Cashier shall then strike a general balance and exhibit the balance under the different heads as follows :-| Rs. | P. | ||
| Balance of General Cash Book | ... | 0 | 00 |
| Peremptory balance | ... | 0 | 00 |
| Establishment pay and allowances | ... | 0 | 00 |
| Balance of permanent advance as per contingent register | ... | 0 | 00 |
| Other amounts (which should be described) | ... | 0 | 00 |
| Total money in Cashier's possession (in words as well asfigures) | ... | 0 | 00 |