Bombay High Court
The Principal Commissioner Of Income ... vs Ipl Loan Trust on 12 July, 2023
Author: K.R. Shriram
Bench: K.R. Shriram
Board Sr.No.:-9
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 643 OF 2018
The Principal Commissioner Of Income Tax-23,
....APPELLANTS
Mumbai
V/S
Ipl Loan Trust ....RESPONDENT
WITH INCOME TAX APPEAL(IT) NO. 646 OF 2018 The Principal Commissioner Of Income Tax-23, ....APPELLANTS Mumbai V/S Iop Loan Trust ....RESPONDENT WITH INCOME TAX APPEAL(IT) NO. 651 OF 2018 The Pr. Commissioner Of Income Tax-23 ....APPELLANTS Mumbai V/S Indian Corporate Loan Securitization Trust-2008 ....RESPONDENT Series Lvi Mr. Prakash Chandra Chhotaray for Appellant Mr. Madhur Agrawal i/b Mr. Atul K. Jasani for Respondent CORAM : HON'BLE SHRI JUSTICE K.R. SHRIRAM & HON'BLE SHRI JUSTICE FIRDOSH PHIROZE POONIWALLA, JJ Page 1/2 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 13/07/2023 13:03:47 ::: DATE : 12th July, 2023 P.C. :
S. O. to 26/07/2023 ( ASSOCIATE ) Page 2/2 ::: Uploaded on - 12/07/2023 ::: Downloaded on - 13/07/2023 13:03:47 :::