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[Cites 0, Cited by 0] [Section 170(1)] [Section 170] [Entire Act]

Union of India - Subsection

Section 170(1)(iii) in The Coal Mines Regulations, 2011

(iii)when with the lowered flame of a flame safety lamp or, where methane indicators are used, they indicate one and a quarter percent, or more of inflammable gas in case of mine having only degree three gassy seams.