Section 6A in Karnataka Universities of Agricultural Sciences Act, 1963
6A. [ Affiliation or admission to privileges etc. [Inserted by Act 36 of 1985 w.e.f. 10.6.1985]
- No educational institution situate within the State of Karnataka imparting education of the type specified in section 4 or for the purposes specified therein shall be associated in any way with or be admitted to any privileges of and affiliated to any other University outside the State of Karnataka and any such affiliation granted by any such other University to any such institution within the State of Karnataka prior to the commencement of the University of Agricultural Sciences (Amendment) Act, 1985 shall be deemed to be withdrawn from the date of such commencement.]
