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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Himachal Pradesh - Subsection

Section 54(2)(b) in The Himachal Pradesh Lokayukta Act, 2014

(b)the post or posts in respect of which the appointment shall be made after consultation with the Himachal Pradesh Public Service Commission under the proviso to sub-section (3) of section 9 of the Act;