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Supreme Court - Daily Orders

Union Of India Thr.G.M.Northern ... vs Jagmohan Singh &Amp Ors. on 4 September, 2014

Bench: Madan B. Lokur, C. Nagappan

                                         IN THE SUPREME COURT OF INDIA
                                          CIVIL APPELLATE JURISDICTION

                                  Civil Appeal        No(s).   5265-5267 of 2008


     UNION OF INDIA THR.G.M.NORTHERN RAILWAY                                Appellant(s)

                                                         VERSUS

     JAGMOHAN SINGH & ORS.                                                  Respondent(s)


                                                       O R D E R

We have heard learned counsel for the parties and gone through the case papers.

We are of the view that the controversy stands concluded by a decision of this Court in Union of India & Anr. v. National Federation of the Blind & Ors. [(2013) 10 SCC 772].

The appeals are dismissed in view of the above.

…....................J. [Madan B. Lokur] …....................J. [C. Nagappan] NEW DELHI SEPTEMBER 04, 2014 Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2014.09.06 06:48:14 IST Reason: 1 ITEM NO.102 COURT NO.11 SECTION XIV S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 5265-5267/2008 UNION OF INDIA THR.G.M.NORTHERN RAILWAY Appellant(s) VERSUS JAGMOHAN SINGH & ORS. Respondent(s) (with appln. (s) for early hearing and interim relief and office report) WITH W.P.(C) No. 521/2008 (With appln.(s) for exemption from filing O.T. and intervention) C.A. No. 5299/2012 (With Office Report) SLP(C) No. 26896/2013 (With Interim Relief and Office Report) Date : 04/09/2014 These appeals were called on for hearing today.

CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE C. NAGAPPAN For Appellant(s) Mr. B. Krishna Prasad,Adv.

(5265-5267/2008) Mr. S.P. Singh, Sr. Adv.

Mr. J.S. Attri, Sr. Adv.

Ms. Sunita Sharma, Adv.

Mr. D.K. Thakur, Adv.

Mr. S.N. Terdal, Adv.

Mr. E. C. Vidya Sagar,Adv. Ms. Kheyali Sarkar, Adv.

Ms. Jennifer John, Adv.

(521/2008) Mr. Collin Gonsalves, Adv.

Ms. Sriparna Chatterjee, Adv. Mr. Irshad Ahmad,Adv.

(26896/2013) Mr. B. Prabhu Patil, Sr. Adv.

Mr. Purushottam Sharma Tripathi,Adv. Mr. F. Moonis, Adv.

Mr. Mukesh Kumar Singh, Adv. Ms. Nidhi Ram Sharma, Adv. Mr. Ravi Chandra Prakash, Adv.

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Mr. U.M. Tripathi, Adv.

For Respondent(s) Ms. Kiran Suri, Sr. Adv. (5265-5267/2008) Mr. S.J. Amith, Adv.

Dr. (Mrs.) Vipin Gupta,Adv. Mr. Debasis Misra,Adv.

Mr. Rajeev Sharma,Adv.

(26896/2013) Ms. Reena Singh, AAG Mr. C. D. Singh,Adv.

Mr. Sudeep Kumar, Adv.

Ms. Shreya Dubey, Adv.

Capt. Karan Singh Bhati, Adv. Mr. Rajnish Bhaskar, Adv. Ms. Neha Meena, Adv.

UPON hearing the counsel the Court made the following O R D E R Civil Appeal No(s). 5265-5267/2008 The appeals are dismissed in terms of the Signed Order.

W.P.(C) No. 521/2008, C.A. No. 5299/2012 & SLP(C) No. 26896/2013 List these matters next week.

(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER [Signed Order is placed on the file] 3