Section 2(30) in The Orissa Land Reforms Act, 1960
(30)[ "standard acre" means the unit of measurement of land equivalent to one acre of Class I land, one and one-half acres of Class II land, three acres of Class III land or four and one-half acres of Class IV land; [Substituted vide Orissa Act No. 9 of 1974.]Explanation. - For the purpose of conversion, one acre shall be equal to 0.4047 hectare;]
