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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Himachal Pradesh - Subsection

Section 71(4) in Himachal Pradesh Waqf Rules, 2016

(4)For appointment as the Member of Tribunal under this rule, preference shall be given to the Senior Advocate having knowledge of Muslim Law, Waqf matters and having experience not less than 20 years.