Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 4 in U.P Subordinate Educational (Trained Graduates Grade) Service (Fourth Amendment) Rules, 2016 4. Substitution of Rule 8. - In the said rules, for existing Rule 8, the following rule shall be substituted, namely -
