Section 2 in The Punjab Medical Registration Act, 1916
2. Commencement of Act.
- The provisions of section 4 shall come into force on such [date as the State Government may notify in this behalf. The rest of this Act shall come into force at once.] [The provisions of section 4 came into force on the 1st January 1918, vide Punjab Gazette (Home Medical) Notification NO. 16493, dated the 27.8.1919.]
