Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 5] [Entire Act] State of Rajasthan - Subsection Section 5(2) in Rajasthan Excise Act, 1950 (2)The sale of any excisable article in any quantity in excess of the quantity declared in respect thereof under sub-section (1) as the limit of sale by retail shall be deemed to be sale wholesale.
