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[Cites 0, Cited by 0] [Section 7(7)] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(7)(ii) in The Orissa State Lottery Rules, 1983

(ii)In respect of prizes exceeding Rs. 1,000 for each series, the prize winning numbers shall be drawn in full for all the six digits as in Sub-rule (i) above.