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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(8)(b) in The Bihar Motor Transport Workers Rules, 1962

(b)Record of dates on which lime-washing, colour-washing, varnishing or painting, as the case may be, is carried out shall be maintained in a register in Form No. - IV.