Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] Bombay Presidency - Subsection Section 13(i) in Bombay Labour Welfare Fund Act, 1953 (i)taken over by a Labour Welfare Board constituted under this Act and existing on the date of such taking over, and
