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State of Goa - Section

Section 1 in The Goa Tax on Luxuries Rules, 1988

1. Short title and commencement.

(1)These rules may be called the Goa Tax on Luxuries [* * *] [The expression 'Hotels and Lodging Houses' omitted by the (Amendment) Rules, 2001.] Rules, 1988.
(2)They shall come into force at once.