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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(e) in The Bihar Civil Court Staff (Class III and Class IV) (Amendment) Rules, 2001

(e)The written test will consist of four Sections-
(i)English language (letter writing, Essay, Precis, Comprehension and Vocabulary) - 20 marks.
(ii)Hindi language (letter writing, Essay, Presis, Comprehension and Vocabulary) - 20 marks.
(iii)Mathematics (of Matriculation standard) - 25 marks.
(iv)General knowledge and current affairs - 20 marks.