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State of West Bengal - Section

Section 32 in The Calcutta University Act, 1979.

32. Procedure for holding meeting of the Selection Committee.

(1)At least four members, including two for the outside subject experts, shall constitute the quorum Committee for a meeting of the Selection Committee.
(2)If the Vice-Chancellor does not accept the recommendation of a Selection Committee, it shall refer the recommendation back to the Selection Committee with reasons for reconsideration and if the Vice-Chancellor does not accept the reconsidered views of the Selection Committee, the matter shall be referred to the Chancellor with reasons and the decision of the Chancellor shall be final.]
31. Selection Committee for teaching posts. -(1) A University Professor shall be appointed by the Syndicate on the recommendation of a Selection Committee consisting of-(i) the Vice-Chancellor as Chairman;(ii) the Pro-Vice-Chancellor for Academic Affairs;(iii) the Dean of the Faculty Council concerned;(iv) a person, not holding any office of profit under the University and having special knowledge of the subject which the Professor will teach, nominated by the Chancellor;(v) two persons, not holding any office of profit under the University and having special knowledge of the subject which the Professor will teach, nominated by the Syndicate.(2) A University Reader or a University Lecturer shall be appointed by the Syndicate on the recommendation of a Selection Committee consisting of-(i) the Vice-Chancellor as the Chairman;(ii) the Pro-Vice- Chancellor for Academic Affairs;(iii) the Dean of the Faculty Council concerned or, in his absence, the Head of the Department concerned;(iv) a person, not holding any office of profit under the University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Chancellor;(v) two persons, not holding any office of profit under the University and having special knowledge of the subject which the Reader or the Lecturer will teach, nominated by the Syndicate.32. Procedure for holding meetings of Selection Committee. -(1) Four members shall be a quorum for a meeting of a Selection Committee.(2) If any member of a Selection Committee is unable to attend, he may send his opinion in writing to the Vice-Chancellor and such opinion shall be taken into consideration by the Committee.(3) If the Syndicate does not accept the recommendation of a Selection Committee, it shall refer the recommendation back to the Selection Committee with reasons for reconsideration and if the Syndicate does not accept the reconsidered views of the Selection Committee, the matter shall be referred to the Chancellor with reasons and the decision of the Chancellor shall be final.