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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Cantonments (Extension Of Rent Control Laws) Act, 1957

(b)any tenancy or other line relationship created by a group the Government in respect of premises within the cantonment taken on lease or requisitioned by the Government; or